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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(c) in Sales Tax New Deferment Scheme For Industries, 1989

(c)An industrial unit, of which the application under the old Deferment Scheme has been rejected on the ground of limitation only, or is pending before any Screening Committee shall be entitled to opt for the New Deferment Scheme by making a simple application on a plain paper to this effect before the appropriate Screening Committee.