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[Cites 0, Cited by 2] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Motor Transport Workers Act, 1961

(2)There shall be paid to the drivers, conductors and line checking staff by the employer an allowance for washing of uniforms provided under sub-section (1) at such rates as may be prescribed:Provided that no such allowance shall be payable by an employer who has made at his own cost adequate arrangements for the washing of uniforms.