Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 22 in First Statutes of the Rai University

22. Number of Seats in Different Courses & Provision Regarding Exemption from Payment of Tuition Fee and Award of Scholarships and Fellowship to Students.

(1)The number of seats in different courses shall be as decided by the Board of Management.
(2)The Board of Management will formulate a regulation on the exemption of fees and award of scholarships/ fellowships; the basis will be merit or merit-cum-means.