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Bombay High Court

Kotak Mahindra Bank Ltd vs Rakesh Kumar Radheyshyam Kabra And Anr on 7 February, 2020

Author: G.S. Kulkarni

Bench: G.S. Kulkarni

                                                        1-5, 9, 11-13, 27-29, 36, 38-60.doc

Tauseef
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                               EXECUTION APPLICATION NO.86 OF 2016

          Au Financiers (India) Ltd.                        ...Applicant
                          V/S.
          Lalji Tours & Travels & Anr.                      ...Respondents

                               EXECUTION APPLICATION NO.87 OF 2016

          Au Financiers (India) Ltd.                        ...Applicant
                         V/S.
          Sujatha Venketeswaro & Anr.                       ...Respondents

                               EXECUTION APPLICATION NO.88 OF 2016

          Au Financiers (India) Ltd.                        ...Applicant
                         V/S.
          Jyoti Tours & Travels & Ors.                      ...Respondents

                               EXECUTION APPLICATION NO.89 OF 2016

          Au Financiers (India) Ltd.                        ...Applicant
                         V/S.
          Vijaya Tours & Travels & Anr.                     ...Respondents

                               EXECUTION APPLICATION NO.90 OF 2016

          Au Financiers (India) Ltd.                        ...Applicant
                       V/S.
          Surendra Kumar Sobran Rai & Ors.                  ...Respondents

                               EXECUTION APPLICATION NO.98 OF 2016

          Shriram Transport Finance Co. Ltd.                ...Applicant
                       V/S.
          Mr. Mohan Avatnarayan Singh & Anr.                ...Respondents


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                    EXECUTION APPLICATION NO.101 OF 2016

Shriram Transport Finance Co. Ltd.                ...Applicant
              V/S.
Mr. Mohd. Vakil Yunus Khan & Anr.                 ...Respondents

                    EXECUTION APPLICATION NO.102 OF 2016

The Saraswat Co-op. Bank Ltd.                     ...Applicant
              V/S.
Mr. Ravidhone Dinkar Antu & Ors.                  ...Respondents

                    EXECUTION APPLICATION NO.103 OF 2016

Au Financiers (India) Ltd.                        ...Applicant
              V/S.
Bhagyalaxmi Tours & Travels & Anr.                ...Respondents

                    EXECUTION APPLICATION NO.132 OF 2016

M/s. Kotak Mahindra Bank Ltd.                     ...Applicant
              V/S.
Om Pratap Singh & Anr.                            ...Respondents

                    EXECUTION APPLICATION NO.133 OF 2016

M/s. Kotak Mahindra Bank Ltd.                     ...Applicant
              V/S.
Ashvin Shah & Associates & Ors.                   ...Respondents

                    EXECUTION APPLICATION NO.134 OF 2016

M/s. Kotak Mahindra Bank Ltd.                     ...Applicant
              V/S.
Parmeshwari Fabrication & Ors.                    ...Respondents




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                    EXECUTION APPLICATION NO.152 OF 2016

Phoenix Arc Pvt. Ltd.                             ...Applicant
             V/S.
Mukesh Mulchand Panchal                           ...Respondent

                    EXECUTION APPLICATION NO.154 OF 2016

Phoenix Arc Pvt. Ltd.                             ...Applicant
               V/S.
Balkrishna Rajaram Monde                          ...Respondent

                    EXECUTION APPLICATION NO.155 OF 2016

M/s. Kotak Mahindra Bank Ltd.                     ...Applicant
                V/S.
Sunil Tulsidas Thakrar & Anr.                     ...Respondents

                    EXECUTION APPLICATION NO.156 OF 2016

M/s. Kotak Mahindra Bank Ltd.                     ...Applicant
             V/S.
Rakesh Kumar Radheyshyam Kabra & Anr.             ...Respondents

                    EXECUTION APPLICATION NO.157 OF 2016

L&T Housing Finance Ltd.                          ...Applicant
             V/S.
Hitesh Hasmukh Sheth & Ors.                       ...Respondents

                    EXECUTION APPLICATION NO.159 OF 2016

L&T Housing Finance Ltd.                          ...Applicant
                V/S.
Bharat Harilal Shah & Anr.                        ...Respondents




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                    EXECUTION APPLICATION NO.161 OF 2016

L&T Housing Finance Ltd.                          ...Applicant
             V/S.
Sakharam Ramchandra Bhosale & Anr.                ...Respondents

                    EXECUTION APPLICATION NO.162 OF 2016

L&T Housing Finance Ltd.                          ...Applicant
              V/S.
Geeta Agarwal & Ors.                              ...Respondents

                    EXECUTION APPLICATION NO.163 OF 2016

L&T Housing Finance Ltd.                          ...Applicant
              V/S.
Raj Babu Sahani & Sunita R. Sahani                ...Respondents

                    EXECUTION APPLICATION NO.166 OF 2016

Au Financiers (India) Ltd.                        ...Applicant
              V/S.
Kendan Travels & Ors.                             ...Respondents

                    EXECUTION APPLICATION NO.167 OF 2016

Au Financiers (India) Ltd.                        ...Applicant
             V/S.
Ravindra Kumar Nanhelal Patel & Anr.              ...Respondents

                    EXECUTION APPLICATION NO.168 OF 2016

Au Financiers (India) Ltd.                        ...Applicant
              V/S.
Sandeep Adhikarav Mane & Ors.                     ...Respondents




                                                                       Pg 4 of 7



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                    EXECUTION APPLICATION NO.169 OF 2016

Au Financiers (India) Ltd.                        ...Applicant
               V/S.
Cool Cab Tours & Travels & Ors.                   ...Respondents

                    EXECUTION APPLICATION NO.170 OF 2016

Au Financiers (India) Ltd.                        ...Applicant
              V/S.
Munwarali Habiullah Shaikh &
Smt. Kureshi Munwarali Sha.                       ...Respondents

                    EXECUTION APPLICATION NO.171 OF 2016

Au Financiers (India) Ltd.                        ...Applicant
               V/S.
Disha Travels & Anr.                              ...Respondents

                    EXECUTION APPLICATION NO.172 OF 2016

Au Financiers (India) Ltd.                        ...Applicant
             V/S.
Mangesh Digambar Kharote & Ors.                   ...Respondents

                    EXECUTION APPLICATION NO.173 OF 2016

Marudhar Poly-Cot (India) Pvt. Ltd.               ...Applicant
              V/S.
Shree Ram Trading Company                         ...Respondent

                    EXECUTION APPLICATION NO.174 OF 2016

Mahavir Enterprises                               ...Applicant
                V/S.
J.P. Desai & Co. & Ors.                           ...Respondents




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                    EXECUTION APPLICATION NO.175 OF 2016

Manoj Bhanwarlal Kothari                             ...Applicant
               V/S.
Kiran Fatehchand Jain                                ...Respondent

                    EXECUTION APPLICATION NO.176 OF 2016

M/s. Marudhar Unique                                 ...Applicant
               V/S.
M/s. Satguru Enterprises                             ...Respondent

                    EXECUTION APPLICATION NO.177 OF 2016

M/s. Sirjee Fabrics                                  ...Applicant
              V/S.
M/s. STG Fashion                                     ...Respondent

                    EXECUTION APPLICATION NO.178 OF 2016

Tata Motors Finance Ltd.                   ...Applicant
               V/S.
Elyaz Aziz Khan                                      ...Respondent

                    EXECUTION APPLICATION NO.179 OF 2016

Tata Motors Finance Ltd                              ...Applicant
              V/S.
Wasim Ashfaq Shaikh                                  ...Respondent

                    EXECUTION APPLICATION NO.180 OF 2016

Tata Motors Finance Ltd                              ...Applicant
              V/S.
Mohd Shabbir Habib Khan & Anr.                       ...Respondents


Ms. Rui Danawala i/b. Res Juris for Applicants.
Sr. No.39 & 41 - No R&P.

                                                                        Pg 6 of 7



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                                    CORAM   :   G.S. KULKARNI, J.

DATED : 07th FEBRUARY 2020.

P.C. :

1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications.

Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.

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