Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(d) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(d)'Detachable Memory Module (DMM) / Secured Detachable Memory Module (SDMM)' means such electronic memory device which is attached to the control unit of electronic voting machine and keeps the election data safely in secured manner.