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State of Chattisgarh - Section

Section 12 in The Chhattisgarh Transit (Forest Produce) Rules, 2001

12. Procedure on cancellation or expiry of authority to issue passes.

- If the authority given under clause (C) of Rule 4, is cancelled or on the expiry of the period specified in such authority, the person whose authority is so cancelled shall forthwith return to the officer who gave the authority every unused book of transit passes and the unused portion of any such book in his possession, together with the counterfoils of used passes, if any, which has not already been returned.