Delhi High Court - Orders
Delhi Factory Owners' Federation vs South Delhi Municipal Corporation & Ors on 15 February, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~2, 1, 3 to 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5340/2016 & CM APPLs. 22256/2016, 24198/2019
DELHI FACTORY OWNERS' FEDERATION ..... Petitioner
versus
SOUTH DELHI MUNICIPAL
CORPORATION & ORS ..... Respondents
1
+ W.P.(C) 3718/2012
PATPARGANJ FIE ENTREPRENEURS ..... Petitioner
versus
EAST DELHI MUNICIAPL
CORPORATION 7 ORS ..... Respondents
3
+ W.P.(C) 5675/2016 & CM APPL. 23488/2016
R C GUPTA AND BROTHERS (HUF) ..... Petitioner
versus
SOUTH DELHI MUNICIPAL
CORPORATION & ORS ..... Respondents
4
+ W.P.(C) 5706/2016 & CM APPL. 23575/2016
BALRAJ DHINGRA ..... Petitioner
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS. ..... Respondents
5
+ W.P.(C) 6027/2016 & CM APPL. 24791/2016
SEVEN SEAS HOSPITALITY
PVT LTD AND ANR ..... Petitioners
versus
NORTH DELHI MUNICIPAL CORPORATION ..... Respondent
W.P.(C) 5340/2016 & Connected Matters Page 1 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/02/2024 at 22:12:51
6
+ W.P.(C) 8251/2016 & CM APPLs. 34198/2016, 5215/2018
APEX CHAMBER OF COMMERCE
& INDUSTRY OF NCT OF DELHI ..... Petitioner
versus
SOUTH DELHI MUNICIPAL
CORPORATION & ORS. ..... Respondents
7
+ W.P.(C) 3770/2017 & CM APPL. 16590/2017
ANSH HOTEL & RESORTS PRIVATE LIMITED ..... Petitioner
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS ..... Respondents
8
+ W.P.(C) 12247/2021 & CM APPL. 38313/2021
SUPREME MOTORS PVT LTD THROUGH
ITS DIRECTOR ANUJ SANGHI ..... Petitioner
versus
NORTH DELHI MUNICIPAL CORPORATION
THROUGH THE COMMISSIONER & ANR. ..... Respondents
9
+ W.P.(C) 4120/2021 & CM APPLs. 12542/2021, 15144/2021
CHINTPURNI OVERSEAS PRIVATE LIMITED ..... Petitioner
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS. ..... Respondents
W.P.(C) 5340/2016 & Connected Matters Page 2 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/02/2024 at 22:12:51
10
+ W.P.(C) 9711/2021 & CM APPL. 29963/2021
SAKSHAM PROMOTORS (INDIA)
PRIVATE LIMITED ..... Petitioner
versus
NORTH DELHI MUNICIPAL
CORPORATION & ANR. ..... Respondents
11
+ W.P.(C) 9959/2021 & CM APPLs. 35759/2021, 35760/2021
COMMUNITY WELFARE BANQUET
ASSOCIATION DELHI REGISTERED ..... Petitioner
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS. ..... Respondents
12
+ W.P.(C) 875/2023 & CM APPL. 3398/2023
TUSHAR KAPOOR & ORS. ..... Petitioners
versus
MUNICIPAL CORPORATION
OF DELHI & ORS. ..... Respondents
13
+ W.P.(C) 1186/2023 & CM APPL. 4542/2023
RAKESH KUMAR ..... Petitioner
versus
MUNICIPAL CORPORATION
OF DELHI AND ANR. ..... Respondents
14
+ W.P.(C) 14127/2023 & CM APPL. 55860/2023
V P REALTORS P LTD ..... Petitioner
versus
MUNICIPAL CORPORATION
OF DELHI & ORS. ..... Respondents
W.P.(C) 5340/2016 & Connected Matters Page 3 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/02/2024 at 22:12:52
15
+ W.P.(C) 15750/2023 & CM APPL. 63286/2023
M/S JENSON INSULATOR & ANR. ..... Petitioners
versus
MUNICIPAL CORPORATION
OF DELHI & ORS. ..... Respondents
Appearances:-
For Petitioners
Mr. Pushkar Sood, Mr. Satya Prakash Singh and Ms. Priyadarshi,
Advocates in Item No.1, 14 and 15.
Mr. Jayant Mehta, Sr. Advocate with Mr. Anirudh Wadhwa, Mr. Aditya
Mittal, Mr. Sarthak Jain, Ms. Ridhi Arora and Ms. Nikita Sethi,
Advocates in Item No.2.
Mr. B.L. Walli and Mr. Ujjwal, Advocates in Item No. 4.
Mr. Dayan Krishnan, Sr. Advocate with Mr. Varun Goswami and Mr.
Sahil Agarwal, Advocates in Item No. 5, 11, 12 and 13.
Mr. Vivek Kumar Tandon and Mr. Darshnik Narang, Advocates in Item
No. 6 and 7.
Mr. Amit Gupta, Mr. Shiv Verma and Ms. Muskan Nagpal, Advocates in
Item No.8.
Mr. Avadh Kaushik and Mr. Rishabh Kumar, Advocates in Item No. 9.
For Respondents
Mr. Sanjay Poddar, Senior Advocate with Mr. Vikash Chopra, Mr.
Govind Kumar, Ms. Anita Mishra, Mr. Rajesh Mishra and Mr. Saksham
Kaushik, Advocates for MCD in Item No.1 to 13.
Mr. Sanjay Poddar, Senior Advocate with Ms. Aakanksha Kaul, Senior
Panel Counsel for SDMC with Mr. Satya Sabharwal, Advocates for
SDMC.
Mr. Vivek Goyal, CGSC with Mr. Gokul Sharma, Advocates for UOI in
Item No.1
Mr. Manish Mohan, CGSC for UOI in Item No.2.
Mr. Farman Ali, SPC with Ms. Usha Jamnal and Mr. Krishan Kumar,
Advocates in Item No.1
W.P.(C) 5340/2016 & Connected Matters Page 4 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/02/2024 at 22:12:52
Mr. Nitin Mishra, Advocate for DDA in Item No. 2, 5 and 7.
Mr. Animesh Kumar Gaba, Mr. Shiva Khandelwal & Mr. Jatin Sharma,
Advocates for DDA in Item No.3.
Mr. Anuj Aggarwal, ASC GNCTD with Ms. Arshya Singh, Mr. Aakash
Dahiya and Mr. Siddhant Dutt, Advocates for R-5 in Item No.2.
Mr. Tushar Sannu and Mr. Drona Negi, Advocates for GNCTD in Item
No. 3, 6.
Mr. Mukesh Gupta, SC for MCD in Item No. 3 & 7.
Ms. Saroj Bidawat SPC UOI in Item No.4.
Mr.M.K.Singh, Advocate for DDA in Item No. 4.
Ms. Sunieta Ojha, SC for MCD and Ms. Vasudha Priyansha, Advocate in
Item No. 5, 6, 9, 10, 12.
Ms. Firdouse Qutb Wani, ASC,DSIIDC in Item No. 2, 9 and 11.
Ms. Richa Dhawan, Mr. Anuj Chaturvedi and Ms. Shreya Manjari,
Advocates for DSIIDC in Item No.3 and 4 and DDA in Item No.14.
Mr. Bhagwan Swarup Shukla, CGSC with Mr. Sarvan Kumar, Advocate
for UOI in Item No. 7.
Mr. Prasanta varma, ASC for SDMC, Mr. Pankaj Kumar and Mr. Rakesh
Kumar, Advocates in Item No.7.
Mr. Akhil Mittal, SC for MCD with Ms. Sandhya Chauhan, Advocate in
Item No. 8.
Ms. Sonal Anand, Ms. Surbhi Singh Advocates for DSIIDC in Item
No.12 and 13.
Mr. Ranjeet Pandey, SC with Ms.Mansha, Advocate for MCD in Item
No.14.
Ms. Sweety Singh, Advocate for R-3 in Item No. 14.
Mr. Manu Chaturvedi, SC for MCD with Ms. Devika Singh Roy,
Advocate in Item No.15.
Ms. Shahana Farah, ms. Varsha Dhami and Ms. Sanna Harta, Advocates
for DDA in Item No.15.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 15.02.2024
1. Although, hearing in this batch of petitions had commenced on W.P.(C) 5340/2016 & Connected Matters Page 5 of 6 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2024 at 22:12:52 07.12.2023, Mr. Jayant Mehta, learned Senior Counsel for the petitioner in W.P.(C) 5340/2016, submits that he still requires substantial time to complete his arguments. Learned counsel for the other petitioners and the respondents are yet to be heard.
2. In these circumstances, it is not possible for me to continue with the hearing as part heard matters.
3. The petitions are, therefore, discharged from this Board.
4. The Registry is directed to list the petitions before Roster Bench for directions on 21.02.2024.
5. Interim orders to continue until the next date of hearing.
PRATEEK JALAN, J FEBRUARY 15, 2024 SS/ W.P.(C) 5340/2016 & Connected Matters Page 6 of 6 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2024 at 22:12:52