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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1) in The Madurai Corporation Services (Discipline and Appeal) Rules, 1975

(1)In these rules, unless there is anything repugnant in the context, the words and expressions, not defined in these rules shall have the same meaning assigned to them in Part I of the Madurai Corporation Services Rules 1975.