Section 25A in Maharashtra Public Trust Rules, 1951
25A. [ Maintenance of register by a medical centre under section 41 AA. [Inserted by Notification No. 13337/P, dated 2nd June 1972.]
- The Governing body of a medical centre referred to in section 41 AA of the Act, shall, maintain a register for recording the category of a patient, in the form prescribed in Schedule XAAA hereto.]
