Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 5 in Jammu and Kashmir Nursing Council Act, 2012 5. Vacancy not to invalidate proceedings of the Council The powers of the Council may be exercised notwithstanding any vacancy in the number of its members fixed under section 3.
