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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(e) in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.

(e)Before commencing bunkering operations the officer-in-charge of such operations shall take ullages or soundings to determine the quantity of oil on board and satisfy himself that bunker space available on board is sufficient to accommodate the expected delivery of bunker oil;