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Gauhati High Court

Banabina Brahma vs The State Of Assam And 5 Ors on 12 August, 2024

Bench: Chief Justice, Suman Shyam

                                                                Page No.# 1/3

GAHC010159112023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/268/2023

         BANABINA BRAHMA
         D/O- LT. BATENDRA NATH BRAHMA, R/O- WARD NO.6, HOSPITAL ROAD,
         P.O. KOKRAJHAR, DIST.- KOKRAJHAR, ASSAM- 783370



         VERSUS

         THE STATE OF ASSAM AND 5 ORS.
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, HIGHER
         EDUCATION DEPTT., DISPUR, GHY-6

         2:THE ASSAM PUBLIC SERVICE COMMISSION
          REP. BY ITS CHAIRMAN
          JAWAHAR NAGAR
          KHANAPARA
          GHY
         ASSAM- 781022

         3:THE CHAIRMAN
         ASSAM PUBLIC SERVICE COMMISSION JAWAHAR NAGAR
          KHANAPARA
          GHY
         ASSAM- 781022

         4:THE SELECTION COMMITTEE
          CONSTITUTED FOR SELECTION OF PRINCIPAL OF KOKRAJHAR GOVT.
         COLLEGE REP. BY THE CHAIRMAN
         ASSAM PUBLIC SERVICE COMMISSION JAWAHAR NAGAR
          KHANAPARA
          GHY
         ASSAM- 781022

         5:THE PRINCIPAL CONTROLLER OF EXAMINATIONS
                                                                                           Page No.# 2/3

             ASSAM PUBLIC SERVICE COMMISSION
             KHANAPARA
             GHY
             ASSAM- 781022

             6:DIMACHA DWIBRANG MWCHAHARY
              PRESENTLY SERVING AS ASSOCIATE PROFESSOR AND HEAD OF DEPTT.
             (I/C)
              MATHEMATICS
              KOKRAJHAR GOVT. COLLEGE
              ASSAM- 783370

             7:THE BODOLAND TERRITORIAL COUNCIL
              REP. BY THE PRINCIPAL SECRETARY
              BODOFA NAGAR
              KOKRAJHAR
             ASSAM.

             8:THE DIRECTOR OF EDUCATION
              BODOLAND TERRITORIAL COUNCIL
              KOKRAJHAR
             ASSAM

Advocate for the Petitioner      : MR B D DAS, MR. H R DAS,MR D KALITA

Advocate for the Respondent : SC, HIGHER EDU, SC, BTC,FOR CAVEATOR,MR. D J
BORAH,MR P BHARDWAJ,SC, APSC




                                     BEFORE
                           HONOURABLE THE CHIEF JUSTICE
                        HONOURABLE MR. JUSTICE SUMAN SHYAM

                                               ORDER

Date : 12/08/2024 Vijay Bishnoi, CJ Heard Mr. K.N. Choudhury, learned senior counsel assisted by Mr. D.J. Das, learned counsel for the appellant. We have also heard Mr. P.P. Dutta, learned Standing Counsel, APSC, Mr. S. Das, learned Standing Counsel, Higher Education Department, Assam and Mr. P. Bharadwaj, learned counsel appearing for the respondents.

On the request of Mr. P.P. Dutta, learned counsel for the respondent nos. 2 to 5, list this matter Page No.# 3/3 after 3 (three) weeks.

JUDGE CHIEF JUSTICE sukhamay Comparing Assistant