Madhya Pradesh High Court
Smt. Kalpana Soni vs The State Of Madhya Pradesh on 4 December, 2023
Author: Anuradha Shukla
Bench: Anuradha Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 43591 of 2023 (SMT. KALPANA SONI Vs THE STATE OF MADHYA PRADESH) Dated : 04-12-2023 List alongwith M.Cr.C. No.52998/2023 in the next week.
(ANURADHA SHUKLA) JUDGE rv Signature Not Verified Signed by: REENA HIMANSHU SHARMA Signing time: 12/5/2023 2:47:13 PM