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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(4) in Rajasthan Muslim Wakf Regulations, 1964

(4)Yours faithfully,
(1) (7)
(2) (8)
(3) (9)
(4) (10)
(5) (11)
(6)  
Form IIPhone .............[See regulation 7(2)]Office of the Rajasthan Board of Muslim Wakfs
  Jaipur (Rajasthan)
No. W.B./ Dated..............197 .
Sub.-Notice of the Ordinary Meeting.ToName ..........................Member, Rajasthan Board of Muslim Wakfs.Address.........................................................Sir,I have to inform you that an Ordinary Meeting of the Rajasthan Board of Muslim Wakfs will held at the office of the Board ............. on .............. day of........... 197.... at a.m./p.m. for the following business:-Brief agenda: