Supreme Court - Daily Orders
Dr. R.N. Gupta Technical Educational ... vs Union Of India on 8 March, 2019
Bench: S.A. Bobde, Deepak Gupta
ITEM NO.27 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6460/2019
(Arising out of impugned final judgment and order dated 20-11-2018
in LPA No. 638/2018 passed by the High Court Of Delhi At New Delhi)
DR. R.N. GUPTA TECHNICAL EDUCATIONAL SOCIETY Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.37691/2019-CONDONATION OF DELAY
IN FILING SLP and IA No.37693/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 08-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Aseem Mehrotra, Adv.
For Mr. Abhijat P. Medh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.03.08 16:42:35 IST Reason: