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[Cites 0, Cited by 0] [Section 334] [Entire Act]

State of Rajasthan - Subsection

Section 334(1) in Rajasthan Panchayati Raj Rules, 1996

(1)Sanction Casual Leave and leave of all kinds except special disability leave and leave for going outside India to all officers and staff working in Panchayat Samiti.