Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31M] [Entire Act] State of Gujarat - Subsection Section 31M(3) in Gujarat Agricultural Produce Markets (Amendment) Act, 2007 (3)All provisions relating to the market committee made in the Act shall mutatis mutandis apply to the market committee established under sub-section (2).
