Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Mizoram - Subsection

Section 119(1) in Mizoram Police Act, 2011

(1)All police officers and authorities shall refer all allegations of "serious misconduct" against police personnel, coming to their notice, to the Commission.