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State of Odisha - Section

Section 4 in The Orissa Intensive Cultivation Scheme Loans Rules, 1951

4. Form of application.

- Applications shall be made in Form 'A' annexed to these rules, copies of which shall be supplied free of charge by the officer empowered under Rule 7 of these rules to intending applicants. Applications made in writing otherwise than in Form 'A' shall be recorded in Form 'A' at the earliest opportunity, and oral applications shall be recorded at once in that Form by the said officer.