Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(b) in Tamil Nadu Land Encroachment Act, 1905 (b)to the District Collector from any decision or order of a Collector passed otherwise than on appeal, and
