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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Tripura - Subsection

Section 67(3)(b) in Tripura Panchayats Act, 1993

(b)include in any Block any Gram contiguous to such Block or separated by an area to which this Act does not extend or in which the remaining Sections of this Act, referred to in subsection (3) of Section 1, have not come into force ;