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Union of India - Section

Section 21 in The Cost Audit Report Rules, 2001

21. Margin Per Unit of Output:

Particulars Current Year* Two Previous Years Separately
Cost of Sales Sales realisation Margin (Rs.) Cost of Sales Sales realisation Margin (Rs.)
1. Purchased goods:            
(a)(specify)            
(b)            
(c)            
2. Loan license basis:            
(a)(specify)            
(b)            
(c)            
3. Own manufactured:            
(a)(specify)            
(b)            
(c)            
Notes: - (1) Above details shall be furnished for major product groups/varieties.
(2)Separate details shall be furnished for margin on indigenous sales and export sales. Where the product (such as sugar, bulk drugs, formulations, etc.) is sold at different prices in accordance with government policy, sales realisation and margin on such product at different prices shall be shown separately alongwith quantity and value.