Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttarakhand - Subsection Section 7(5) in Uttarakhand Water Management and Regulatory Act, 2013 (5)The salary, allowances and other conditions of services of the Chairperson and the Member shall not be varied to their disadvantage after appointment.
