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State of Andhra Pradesh - Section

Section 23 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

23. Qualification for appointment of Bio-fertiliser Analyst in the Bio-fertiliser Control Laboratories.

- No person shall be eligible for appointment as Bio-fertiliser analyst for analysis of Biofertiliser samples in the laboratories as may be notified for the purposes of this Act, unless he possesses the qualification namely Graduation in Agriculture from a recognized University with training in Bio-fertilisers quality control and analysis at National Centre for Organic Farming, Ghazibad, or its regional centers:Provided that the Bio-fertiliser analysts appointed before the commencement of this Act, who do not possess the requisite training, shall undergo the prescribed training with a period of one year National Centre for Organic Farming, Ghazibad, or its regional centres.