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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(17)(ii) in The Bureau Of Indian Standards Act, 2016

(ii)any standard established and published, or recognised, by the Bureau of Indian Standards established under the Bureau of Indian Standard Act, 1986 (63 of 1986), which was in force immediately before the commencement of this Act