Supreme Court - Daily Orders
Abdul Hamid And Ors. vs Union Of India And Ors. The General ... on 2 July, 2014
8 ITEM NO.4 COURT NO.1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 201-203/2013 in Civil Appeal No(s). 5027-5029/2012
ABDUL HAMID & ORS. Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(for early hearing and office report)
Date : 02/07/2014 These applications were called on for hearing
today.
CORAM : HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE MADAN B LOKUR
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Appellant(s) Mr. Ambhoj Kumar Sinha ,Adv.
Mr. Amit Upreti, Adv.
For Respondent(s) Mr. M.R. Calla, Sr. Adv.
Mr. H.D. Thanvi, Adv.
Ms. Pratiksha Sharma, Adv.
Mr. Ankit Acharya, Adv.
Mr. Sarad Kumar Singhania ,Adv.
Ms. Mridula Ray Bharadwaj ,Adv.
Ms. Sukhbeer Kaur Bajwa, Adv.
Mr. S.N. Terdal, Adv.
Mr. Arvind Kumar Sharma ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Interlocutory Application Nos. 201-203 of 2013 are rejected.
Signature Not Verified Digitally signed by Rajesh Dham Date: 2014.07.02 16:38:26 IST Reason:(RAJESH DHAM) (RENU DIWAN) COURT MASTER COURT MASTER