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Delhi High Court - Orders

Shine Impex & Ors vs Modicare Limited on 9 September, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~33
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 431/2024
                               SHINE IMPEX & ORS.
                                                                             .....Petitioner
                                              Through: Mr. Mahesh Saroj Advocate

                                                                  versus

                                    MODICARE LIMITED
                                                                                                                           .....Respondent
                                                                  Through:            Mr. Kunal Kher, Adv.

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                 ORDER
                          %                      09.09.2025

                                    List on 21.01.2026.

                                                                                                              JASMEET SINGH, J
                                    SEPTEMBER 9, 2025 / (MS)




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/09/2025 at 22:19:48