Delhi High Court - Orders
Shine Impex & Ors vs Modicare Limited on 9 September, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 431/2024
SHINE IMPEX & ORS.
.....Petitioner
Through: Mr. Mahesh Saroj Advocate
versus
MODICARE LIMITED
.....Respondent
Through: Mr. Kunal Kher, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 09.09.2025
List on 21.01.2026.
JASMEET SINGH, J
SEPTEMBER 9, 2025 / (MS)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/09/2025 at 22:19:48