Allahabad High Court
State Of U.P. vs Ramkesh Yadav And 3 Others on 18 July, 2019
Bench: Ramesh Sinha, Raj Beer Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- GOVERNMENT APPEAL No. - 861 of 2018 Appellant :- State Of U.P. Respondent :- Ramkesh Yadav And 3 Others Counsel for Appellant :- G.A. Hon'ble Ramesh Sinha,J.
Hon'ble Raj Beer Singh,J.
Learned counsel for the appellant submit that two criminal appeals bearing Criminal Appeal No. 5560 of 2018 and Criminal Appeal No. 5611 of 2018, particulars of which has not printed in the cause list though the same has been tagged with the present criminal appeal.
Let the matter be listed in the next cause list before appropriate Bench, showing the names of respective counsel appearing in connected appeals.
(Raj Beer Singh,J) ( Ramesh Sinha,J) Order Date :- 18.7.2019 T.S.