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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(1) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

(1)A member of the Managing Committee of a Farmers' Organisation may resign his office by a letter sent by registered post or tendered in person to the Chairperson or President of the Managing Committee concerned.