Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(xiii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(xiii)all matters which by this Act are to be or may be prescribed by the Statutes.