Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 343(1)] [Section 343] [Entire Act] State of Punjab - Subsection Section 343(1)(c) in The Punjab Municipal Corporation Act, 1976 (c)keeping horses, cattle or other quadruped animals or birds for transportation, sale or hire or for sale of the produce thereof ; or