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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(iii) in Rajasthan Information Commission (Management) Regulations, 2007

(iii)Every such decision or order, whenever pronounced by a Single Member Bench or by a Division Bench or by a Full Bench of three or more Information Commissioners, shall be deemed to be the decision or order by the Commission under the Act.