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State of Chattisgarh - Section

Section 339 in High Court of Chhattisgarh Rules, 2005

339.

A translation in English of the documents which are not in that language and are included in the material papers, shall be furnished by the Council under its own authority. If the High Court considers that an official translation shall be made in the HigH Court, the expenditure incurred in that behalf being recovered from the Council.