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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(zk) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(zk)"Outrigger" means a structure projecting beyond the facade of a building with the inner end being anchored and includes a cantilever or other support;