Supreme Court - Daily Orders
Vishal Gupta vs Director, I.G.F.R.I on 6 February, 2023
Bench: Surya Kant, J.K. Maheshwari
ITEM NO.42 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.10340/2022
(Arising out of impugned final judgment and order dated 15122021
in FAFO No. 1477/2008 passed by the High Court of Judicature at
Allahabad)
VISHAL GUPTA Petitioner(s)
VERSUS
DIRECTOR, I.G.F.R.I & ORS. Respondent(s)
(FOR ADMISSION and IA No.82258/2022EXEMPTION FROM FILING O.T.)
Date : 06022023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s)
Ms. Sweta Rani, AOR
Mr. Anant Agarwal, Adv.
For Respondent(s)
Ms. Kavita Jha, AOR (Not Present)
Mr. Aditeya Bali, Adv. (Not Present)
Mr. Kailash Prashad Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
Counsel for Respondent Nos. 1 and 3 is not present.
No counter affidavit has been filed so far.
In the interest of justice, one more opportunity is granted to them.
Post the matter for hearing on 22032023 (NMD).
Signature Not Verified(VISHAL ANAND) Digitally signed by VISHAL ANAND (PREETHI T.C.) ASTT. REGISTRARcumPS Date: 2023.02.07 18:28:27 IST Reason:
COURT MASTER (NSH)