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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(5) in The Jammu and Kashmir Saffron Act, 2007

(5)The provisions of the Code of Criminal Procedure, Samvat 1989, relating to search or seizure shall, so far as may be, apply to any search or seizure under this section.