Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(2) in Brahmaputra Board Act, 1980 (2)The Central Government and the State Government concerned may consult the Board with regard to any matters connected with, or arising our of, such plan, reports, estimates or standards and specifications.
