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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(1)(a) in The Goa, Daman and Diu School Education Rules, 1986

(a)
(i)Pre-Primary schools, i. e. schools imparting education below the primary stage;
(ii)Primary schools, i.e. schools imparting primary stage of education, whether or not in addition to any education below the primary stage;
(iii)Middle schools, i.e. schools imparting middle stage of education, whether or not in addition to any education below the middle stage;
(iv)Secondary schools, i.e. schools imparting secondary stage of education, whether or not in addition to any stage of education below the secondary stage;
(v)Higher Secondary Schools, i.e. to say, schools imparting higher secondary stage of education, whether or not in addition to any stage of education below the Higher Secondary stage; and including Technical High Schools;
(vi)Teachers' Training College/Institute, i.e. to say, training institutions imparting training in education to the teacher trainees of pre-primary, primary and middle stage.