Andhra Pradesh High Court - Amravati
Penumothu Venkata Ramana Died Per L.Rs. vs Sunkara Narasamma, on 9 August, 2021
HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI
MAIN CASE NO.: S.A.No.200 of 2013
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
9 09.08.2021 MVR,J Tr. to I-O
folder
before
At request of Sri O.Manohar Reddy, learned counsel correctio
ns if any.
Pl.verify.
for the respondents, list on 31.08.2021.
Meanwhile, Sri M.Radha Krishna, learned counsel for the appellants to supply papers to him.
______ MVR,J Pab