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Andhra Pradesh High Court - Amravati

Penumothu Venkata Ramana Died Per L.Rs. vs Sunkara Narasamma, on 9 August, 2021

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.200 of 2013
                                    PROCEEDING SHEET
Sl.      Date                                 ORDER                             OFFICE
No.                                                                              NOTE
9     09.08.2021   MVR,J                                                        Tr. to I-O
                                                                                  folder
                                                                                 before
                           At request of Sri O.Manohar Reddy, learned counsel   correctio
                                                                                ns if any.
                                                                                Pl.verify.
                    for the respondents, list on 31.08.2021.

Meanwhile, Sri M.Radha Krishna, learned counsel for the appellants to supply papers to him.

______ MVR,J Pab