Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 657 in The General Rules (Civil), 1957 657. Declaration of willingness to act. - A clear declaration of the willingness of the proposed guardian to act as such shall be made in Form No. G.W. 2 and may be written at the foot of, or annexed to the petition.
