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[Cites 0, Cited by 16] [Entire Act]

Union of India - Section

Section 2 in The Official Languages Act, 1963

2. Definitions.

In this Act, unless the context otherwise requires,
(a)'appointed day', in relation to section 3, means the 26th day of January, 1965 and in relation to any other provision of this Act, means the day on which that provision comes into force;
(b)'Hindi' means Hindi in Devanagari Script.