Bombay High Court
Sharad S/O. Maroti Yadav vs The State Of Maharashtra And Anr on 8 July, 2024
Author: R. G. Avachat
Bench: R. G. Avachat
Common order
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : NEERAJ P. DHOTE AND
R. G. AVACHAT, JJ.
DATE : 08.07.2024 Shri. A. R. Kale, Shri. Govind A. Kulkarni, Shri. S. S. Dande, Shri. A. D. Wange, Smt. Vaishali N. Patil - Jadhav, Shri. V. K. Kotecha, Shri. N. R. Dayma, Smt. S. N. Deshmukh, Smt. Ashlesha S. Deshmukh, Shri. S. V. Hange, APP's for the State in the respective matters present.
PER COURT :
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, shall continue till next date.
Matters Date 37 CRIMINAL WRIT PETITION NO. 605 OF 2023 38 CRIMINAL WRIT PETITION NO. 160 OF 2024 40 CRIMINAL APPLICATION NO. 96 OF 2020 18.09.2024 42 CRIMINAL APPLICATION NO. 161 OF 2021 44 CRIMINAL APPLICATION NO. 252 OF 2021 45 CRIMINAL APPLICATION NO. 470 OF 2021 46 CRIMINAL APPLICATION NO. 657 OF 2021 WITH CRIMINAL WRIT PETITION NO. 102 OF 2021 47 CRIMINAL APPLICATION NO. 950 OF 2021 48 CRIMINAL APPLICATION NO. 1106 OF 2021 19.09.2024 49 CRIMINAL APPLICATION NO. 3199 OF 2021 50 CRIMINAL APPLICATION NO. 189 OF 2022 51 CRIMINAL APPLICATION NO. 340 OF 2022 53 CRIMINAL APPLICATION NO. 832 OF 2022 54 CRIMINAL APPLICATION NO. 1012 OF 2022 55 CRIMINAL APPLICATION NO. 1112 OF 2022 GGP 1/4 Common order 56 CRIMINAL APPLICATION NO. 1147 OF 2022 57 CRIMINAL APPLICATION NO. 1277 OF 2022 58 CRIMINAL APPLICATION NO. 1710 OF 2022 59 CRIMINAL APPLICATION NO. 3843 OF 2022 60 CRIMINAL APPLICATION NO. 93 OF 2023 20.09.2024 61 CRIMINAL APPLICATION NO. 112 OF 2023 62 CRIMINAL APPLICATION NO. 418 OF 2023 63 CRIMINAL APPLICATION NO. 500 OF 2023 64 CRIMINAL APPLICATION NO. 729 OF 2023 65 CRIMINAL APPLICATION NO. 903 OF 2023 66 CRIMINAL APPLICATION NO. 1258 OF 2023 67 CRIMINAL APPLICATION NO. 1509 OF 2023 68 CRIMINAL APPLICATION NO. 1523 OF 2023 69 CRIMINAL APPLICATION NO. 1673 OF 2023 70 CRIMINAL APPLICATION NO. 1679 OF 2023 23.09.2024 71 CRIMINAL APPLICATION NO. 1695 OF 2023 72 CRIMINAL APPLICATION NO. 1786 OF 2023 73 CRIMINAL APPLICATION NO. 1824 OF 2023 WITH CRIMINAL APPLICATION NO. 398 OF 2023 74 CRIMINAL APPLICATION NO. 1845 OF 2023 WITH CRIMINAL APPLICATION NO. 4310 OF 2022 75 CRIMINAL APPLICATION NO. 1934 OF 2023 WITH CRIMINAL APPLICATION NO. 2148 OF 2022 77 CRIMINAL APPLICATION NO. 1960 OF 2023 78 CRIMINAL APPLICATION NO. 1974 OF 2023 WITH CRIMINAL APPLICATION NO. 2304 OF 2023 79 CRIMINAL APPLICATION NO. 2010 OF 2023 80 CRIMINAL APPLICATION NO. 3434 OF 2023 24.09.2024 81 CRIMINAL APPLICATION NO. 3518 OF 2023 82 CRIMINAL APPLICATION NO. 3614 OF 2023 83 CRIMINAL APPLICATION NO. 3660 OF 2023 84 CRIMINAL APPLICATION NO. 3863 OF 2023 85 CRIMINAL APPLICATION NO. 3898 OF 2023 87 CRIMINAL APPLICATION NO. 4055 OF 2023 88 CRIMINAL APPLICATION NO. 4227 OF 2023 89 CRIMINAL APPLICATION NO. 4287 OF 2023 90 CRIMINAL APPLICATION NO. 4294 OF 2023 91 CRIMINAL APPLICATION NO. 4548 OF 2023 92 CRIMINAL APPLICATION NO. 4568 OF 2023 93 CRIMINAL APPLICATION NO. 4598 OF 2023 94 CRIMINAL APPLICATION NO. 204 OF 2024 GGP 2/4 Common order WITH CRIMINAL APPLICATION NO. 193 OF 2024 WITH 25.09.2024 CRIMINAL APPLICATION NO. 206 OF 2024 WITH CRIMINAL APPLICATION NO. 1235 OF 2024 95 CRIMINAL APPLICATION NO. 389 OF 2024 96 CRIMINAL APPLICATION NO. 396 OF 2024 97 CRIMINAL APPLICATION NO. 818 OF 2024 100 CRIMINAL APPLICATION NO. 1010 OF 2024 WITH CRIMINAL APPLICATION NO. 1005 OF 2024 101 CRIMINAL WRIT PETITION NO. 810 OF 2017 WITH CRIMINAL APPLICATION NO. 6090 OF 2017 IN WP/810/2017 102 CRIMINAL WRIT PETITION NO. 1195 OF 2018 103 CRIMINAL WRIT PETITION NO. 147 OF 2019 WITH CRIMINAL APPLICATION NO. 4145 OF 2019 104 CRIMINAL WRIT PETITION NO. 787 OF 2019 WITH CRIMINAL APPLICATION NO. 1670 OF 2019 105 CRIMINAL WRIT PETITION NO. 37 OF 2021 106 CRIMINAL WRIT PETITION NO. 477 OF 2021 107 CRIMINAL WRIT PETITION NO. 908 OF 2021 108 CRIMINAL WRIT PETITION NO. 484 OF 2022 109 CRIMINAL WRIT PETITION NO. 975 OF 2022 WITH CRIMINAL WRIT PETITION NO. 1628 OF 2019 110 CRIMINAL WRIT PETITION NO. 1283 OF 2022 111 CRIMINAL WRIT PETITION NO. 844 OF 2023 112 CRIMINAL WRIT PETITION NO. 869 OF 2023 113 CRIMINAL WRIT PETITION NO. 1551 OF 2023 114 CRIMINAL WRIT PETITION NO. 82 OF 2024 26.09.2024 115 CRIMINAL WRIT PETITION NO. 165 OF 2024 116 CRIMINAL WRIT PETITION NO. 284 OF 2024 117 CRIMINAL WRIT PETITION NO. 801 OF 2024 118 CRIMINAL WRIT PETITION NO. 802 OF 2024 119 CRIMINAL WRIT PETITION NO. 817 OF 2024 124 CRIMINAL APPEAL NO. 58 OF 2003 WITH CRIMINAL APPEAL NO. 103 OF 2003 WITH CRIMINAL APPEAL NO. 224 OF 2003 125 CRIMINAL APPEAL NO. 848 OF 2022 GGP 3/4 Common order 122 FIRST APPEAL NO. 3595 OF 2019 WITH CIVIL APPLICATION NO. 14059 OF 2019 IN FA/3595/2019 123 FIRST APPEAL NO. 464 OF 2015 WITH FIRST APPEAL NO. 765 OF 2013 WITH FIRST APPEAL NO. 2349 OF 2013 WITH CIVIL APPLICATION NO. 4325 OF 2015 IN FA/464/2015 WITH FIRST APPEAL NO. 2588 OF 2013 WITH FIRST APPEAL NO. 2590 OF 2013 WITH 26.07.2024 FIRST APPEAL NO. 2591 OF 2013 WITH FIRST APPEAL NO. 2589 OF 2013 WITH FIRST APPEAL NO. 2592 OF 2013 WITH FIRST APPEAL NO. 1150 OF 2014 WITH FIRST APPEAL NO. 994 OF 2015 WITH FIRST APPEAL NO. 995 OF 2015 WITH FIRST APPEAL NO. 1151 OF 2014 WITH FIRST APPEAL NO. 668 OF 2018 WITH CIVIL APPLICATION NO. 9081 OF 2015 IN FA/668/2018 WITH FIRST APPEAL NO. 669 OF 2018 WITH CIVIL APPLICATION NO. 9078 OF 2015 IN FA/669/2018 126 FIRST APPEAL NO. 1995 OF 2012 127 FIRST APPEAL NO. 1040 OF 2019 WITH CIVIL APPLICATION NO. 6917 OF 2023 IN FA/3171/2023 WITH FIRST APPEAL NO. 3171 OF 2023 Signed by: Gajanan G. Punde (NEERAJ P. DHOTE, J.) (R. G. AVACHAT, J.) Designation: PA To Honourable Judge Date: 11/07/2024 15:51:06 GGP 4/4