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Union of India - Section

Section 91 in The Central Reserve Police Force Rules, 1955

91. Free passage to families .-When a member of the Force is sent on detachment duty from the Headquarters of the Force and the duration of the duty is expected to last for a period of not less than one month the Commandant may, if he considers it desirable that his family should not remain at Headquarters, issue free railway warrant to the members of his family covering the journey from the Headquarters to the railway station nearest to their home. This concession shall be admissible to all ranks of the Force except the Gazetted Officers.