Supreme Court - Daily Orders
M/S Raj Kumar Jain And Sons (Huf) vs The Commissioner Of Income Tax on 12 January, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.28 COURT NO.6 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 37340/2017
(Arising out of impugned final judgment and order dated 20-09-2017
in DBITA No. 157/2012 passed by the High Court of Judicature for
Rajasthan at Jaipur)
M/S RAJ KUMAR JAIN AND SONS (HUF) Petitioner(s)
VERSUS
THE COMMISSIONER OF INCOME TAX Respondent(s)
Date : 12-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Puneet Jain, Adv.
Ms. Christi Jain, Adv.
Mr. Abhinav Gupta, Adv.
Ms. Priyal Jain, Adv.
Mr. Shailendra Sharma, Adv.
Ms. Pratibha Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in four weeks.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2018.01.13
11:23:11 IST
Reason: