(6)The applicant for grant of extension of Aircraft Maintenance Engineer's licence shall be required -(a)to pass a written examination so as to demonstrate a level of knowledge in the appropriate subject modules as specified by the Director-General; and(b)[ to undergo relevant training, acquire maintenance experience as specified by the Director-General, and demonstrate skill to exercise the privileges of the licence for which an application has been made, in a manner specified by the Director-General.] [Substituted by Notification No. G.S.R. 1001 (E) dated 22.12.2010 (w.e.f. 23.3.1937).]
