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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(x) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(x)"Non-Tariff Income" means income relating to the Licensed Business other than from tariff (intra-state transmission of electricity), and excluding any income from Other Business;