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State of Bihar - Section

Section 28 in The Bihar Forest Service Rules, 1953

28.

The names of the candidates selected for admission to the Forest College, Dehra Dun, should reach the President, Forest Research Institute and College, Dehra Dun, not later than 1st September, of the year of admission along with the following:-
(a)Evidence of age of each selected candidate;
(b)Evidence of educational qualification (in original) of each selected candidate as prescribed in clause (d) of Rule 6; and
(c)a certificate of "physical fitness."