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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Andhra Pradesh - Subsection

Section 77(2) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(2)In the case of continuing contravention of failure with a daily fine which may extent to the amount specified in the fourth column of the said schedule for every day during which such contravention of failure continues after conviction for the first such contravention or failure.