Himachal Pradesh High Court
Vinod Kumar vs . Om Prakash And Another on 11 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Vinod Kumar Vs. Om Prakash and another CMP(M) No.1555 of 2022 11.05.2023 Present: Mr. Kulwant Chauhan, Advocate, vice Mr. Vikrant Chandel, Advocate, for the applicant.
Mr. G.R. Palsra, Advocate, for respondent No.1.
None for respondent No.2.
Respondents stand served. Mr. G.R. Palsra, learned counsel has put in appearance on behalf of respondent No.1. As none has put in appearance on behalf of respondent No.2 despite service, said respondent is ordered to be proceeded against ex parte.
As prayed for, list on 23.05.2023.
(Ajay Mohan Goel) Judge May 11, 2023 (Rishi) ::: Downloaded on - 11/05/2023 20:54:14 :::CIS