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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(p) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(p)"Rajasthan Olympic Association" means the Association constituted for the purposes of representation of the State of Rajasthan in the National games and which is recognized as such by the Indian Olympic Association and is duly affiliated to the Rajasthan State Sports Council;